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State of Jharkhand - Section

Section 32 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

32.

The selection shall be made on the basis of merit to be assessed from the up-to-date service records with due regard to seniority, from amongst the Sub-Registrars who have completed not less than 16 years of service on the last day of January of the year in which the list is prepared and in the case of District Sub-Registrars two years of service.