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[Cites 0, Cited by 0] [Section 59(6)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(6)(b) in The Medical Council Of India Regulations, 2000

(b)
(i)to attend personally every examination which he is required to inspect but not to interfere with the conduct thereof;
(ii)to inspect the medical colleges, hospitals and other institutions in regard to matters like the standard of staff, equipment, accommodation, training and other facilities for medical education.