Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13D in Tamil Nadu Places of Public Resort Act, 1888 13D. Act not to apply to chinch, temple, mosque, etc. - Nothing in this Act shall apply to any church, temple, mosque or other place of public worship.]
