Section 81 in The Chhattisgarh Municipal Corporation Act, 1956
81. Power of Corporation to enforce covenant against owner for the time being of land.
- A covenant concerning any immovable property for the purposes of this Act entered into with the Corporation by the owner of such property or by any person to whom such property of the Corporation has been transferred by sale or exchange shall be enforceable by the Corporation against any person deriving title under the covenant or notwithstanding that the Corporation is not in possession of or interested in any immovable property tor the benefit of which the covenant was entered into, in like manner and to the like extent as it has been possessed of or interested in such property.
