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[Cites 0, Cited by 0] [Section 252(2)] [Section 252] [Entire Act]

State of Uttar Pradesh - Subsection

Section 252(2)(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)an Inspector or any officer of the State Government or an undertaking or public body, concerned with the enforcement or compliance of safety provisions of the Act and these rules in the concerned establishment;