Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 4] [Entire Act] State of Goa - Subsection Section 4(a) in The Goa University Act, 1984 (a)to pay special attention to the improvement of social and economic welfare of the people of the [State of Goa] [Substituted by the Amendment Act 15 of 1988.] by developing suitable programmes in community development and human relations;
