Calcutta High Court
Blue Star Limited vs Forum Projects Holdings Private ... on 3 February, 2026
Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-31
In the High Court at Calcutta
Commercial Division
Original Side
IA NO. GA-COM/1/2025
In
CS-COM/723/2024
BLUE STAR LIMITED
Vs
FORUM PROJECTS HOLDINGS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY
Date : February 3, 2026.
Appearance:
Ms. Somali Mukhopadhyay, Adv.
Mr. Ankush Majumdar, Adv.
...for the plaintiff/ respondent
Mr. Soumabho Ghose, Adv. (VC)
Ms. Tiana Bhattacharyya, Adv.
Mr. S. K. Singhi, Adv.
Mr. Ayant Shaw, Adv.
... for the defendant
The Court : Mr. Soumabho Ghose, learned advocate, appears for
defendant through virtual mode.
Mr. Ankush Majumdar, learned advocate, appears for the plaintiff.
In an application for demurrer filed by the defendant, learned
advocate appearing for the plaintiff prays for an extension of time to file
affidavit-in-opposition.
Such prayer is allowed.
Affidavit-in-opposition shall be filed on or before February 16, 2026.
Affidavit-in-reply, if any, thereto shall be filed by February 26, 2026.
2
The matter shall appear under the heading "Adjourned Motion" in
the monthly list of March, 2026.
(ANIRUDDHA ROY, J.)
kc
CS-COM/723/2024
A.R., J.