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Calcutta High Court

Blue Star Limited vs Forum Projects Holdings Private ... on 3 February, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-31
                           In the High Court at Calcutta
                               Commercial Division
                                  Original Side

                             IA NO. GA-COM/1/2025
                                       In
                               CS-COM/723/2024

                        BLUE STAR LIMITED
                               Vs
             FORUM PROJECTS HOLDINGS PRIVATE LIMITED

  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA ROY
  Date : February 3, 2026.

                                                                      Appearance:
                                                 Ms. Somali Mukhopadhyay, Adv.
                                                     Mr. Ankush Majumdar, Adv.
                                                   ...for the plaintiff/ respondent

                                                 Mr. Soumabho Ghose, Adv. (VC)
                                                  Ms. Tiana Bhattacharyya, Adv.
                                                          Mr. S. K. Singhi, Adv.
                                                          Mr. Ayant Shaw, Adv.
                                                            ... for the defendant


       The Court : Mr. Soumabho Ghose, learned advocate, appears for

defendant through virtual mode.

       Mr. Ankush Majumdar, learned advocate, appears for the plaintiff.

       In an application for demurrer filed by the defendant, learned

advocate appearing for the plaintiff prays for an extension of time to file

affidavit-in-opposition.

       Such prayer is allowed.

       Affidavit-in-opposition shall be filed on or before February 16, 2026.

       Affidavit-in-reply, if any, thereto shall be filed by February 26, 2026.
                                       2

       The matter shall appear under the heading "Adjourned Motion" in

the monthly list of March, 2026.




                                                (ANIRUDDHA ROY, J.)




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                             CS-COM/723/2024
                                   A.R., J.