Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 220] [Entire Act] Union of India - Subsection Section 220(17) in The Coal Mines Regulations, 2011 (17)All the hooks, hook guards or latches, wire ropes, chains and other attachments and fittings that may be safety critical shall be maintained and inspected on a regular basis.