Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Puducherry - Subsection

Section 81(2)(r) in Puducherry Town and Country Planning Act, 1969

(r)any other matter which has to be or may be prescribed by rules.