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State of Madhya Pradesh - Section

Section 17 in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997

17. Other items (other than those listed above).

Certified that this is a complete and correct statement of item-wise election expenses incurred or authorised by me or my election agent, at the election mentioned above......................Signature of the contesting candidate.Proforma-CBefore The District Election Officer, District...............AffidavitI.......... Son/Wife/daughter of......... aged.........years r/o......... do hereby Solemnly and sincerely state and declare as under-