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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(5)Secretary. - [x x x] [Deleted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85.]