Section 3(8)(a) in The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

(a)such offence is committed on a fixed platform or on board a ship flying the Indian flag at the time the offence is committed;

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