Section 20(3) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013
(3)No subject disposed of by the Governing Body at a meeting shall be brought up again for consideration until and after the expiry of a period of six months, except in a case where the Chairperson or Member Secretary or the Central Government certifies that such subject required further consideration in the interest of the Institute or in public interest.
