Calcutta High Court
The Commissioner Of Income Tax vs M/S. Diamond Products Ltd. Cal on 31 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
I.T.R. 115 of 1985
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
THE COMMISSIONER OF INCOME TAX, W.B.-II, CAL.
Versus
M/S. DIAMOND PRODUCTS LTD. CAL.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 31st March, 2014.
For the Appellant :
For the Respondent :
THE COURT : Nobody appears to prosecute the matter. Records are also incomplete, as reported by the Registry of this Court. Consequently, the reference application is dismissed for non-prosecution. (JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2