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Calcutta High Court

The Commissioner Of Income Tax vs M/S. Diamond Products Ltd. Cal on 31 March, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                I.T.R. 115 of 1985

                          IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction (Income Tax)
                                  ORIGINAL SIDE

                   THE COMMISSIONER OF INCOME TAX, W.B.-II, CAL.
                                      Versus
                         M/S. DIAMOND PRODUCTS LTD. CAL.

BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 31st March, 2014.



            For the Appellant       :

            For the Respondent :

THE COURT : Nobody appears to prosecute the matter. Records are also incomplete, as reported by the Registry of this Court. Consequently, the reference application is dismissed for non-prosecution. (JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2