Section 55(1) in The Dr. Babasaheb Ambedkar Technological University Act, 1989
(1)No person shall be appointed Finance Officer by nomination, except on the recommendation of a selection committee constituted for the purpose consisting of-(i)the Vice-Chancellor, ex-officio Chairman;(ii)the Director of Accounts and Treasuries, Maharashtra State, or his nominee not below the rank of Deputy Director of Accounts and Treasuries;(iii)the nominee of the Chancellor on the Executive Council;(iv)two persons nominated by the Executive Council, from amongst its members; and(v)the Registrar, ex-officio Secretary.
