Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 188 in The Companies (Amendment) Act, 2000

188. Amendment of section 445.- In section 445 of the principal Act, in sub- section 1, for the words" one hundred rupees", the words" one thousand rupees" shall be substituted.