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Madhya Pradesh High Court

M/S Birla Corporation Limited (Unit Of ... vs Rudra Prasad Tiwari on 30 November, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 993 of 2018 (M/S BIRLA CORPORATION LIMITED (UNIT OF SATNA CEMENT WORKS) P.O. BIRLA VIKAS SATNA Vs RUDRA PRASAD TIWARI) Dated : 30-11-2023 Parties through their respective counsel.

List this case in the next week and be de-linked from W.P. No.3552 of 2016.

(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 12/1/2023 3:35:16 PM