Supreme Court - Daily Orders
Minor S Mukesh Moorthy And Anr. Thru. ... vs The District Collecte Dharmapuri Dist. on 4 August, 2014
\216 ITEM NO.30 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16620/2014
(Arising out of impugned final judgment and order dated 27/02/2014
in WP No. 5798/2014 passed by the High Court Of Madras)
MINOR S MUKESH MOORTHY AND ANR. THRU. THEIR MOTHER AND NATURAL
GUARDIAN Petitioner(s)
VERSUS
THE DISTRICT COLLECTE DHARMAPURI DIST. AND ANR Respondent(s)
(With office report)
Date : 04/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mr. K. V. Mohan ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave t o withdraw the special leave petition.
Permission granted. The special leave petition i s accordingly dismissed as withdrawn.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.08.04 17:25:33 IST Reason: