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Gujarat High Court

Haresh @ Dhamo Chagan Jogi (Paradhi) vs State Of Gujarat on 19 January, 2024

                                                                                         NEUTRAL CITATION




      R/CR.MA/1176/2024                                    ORDER DATED: 19/01/2024

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              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

     R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO.
                         1176 of 2024

==========================================================
                  HARESH @ DHAMO CHAGAN JOGI (PARADHI)
                                 Versus
                            STATE OF GUJARAT
==========================================================
Appearance:
THROUGH JAIL for the Applicant(s) No. 1
 for the Respondent(s) No. 2
MS JIRGA JHAVERI, APP for the Respondent(s) No. 1
==========================================================

     CORAM:HONOURABLE MR. JUSTICE DIVYESH A. JOSHI

                           Date : 19/01/2024

                                 ORAL ORDER

This application is filed by the applicant through jail seeking temporary bail on the ground mentioned in the memo of the application. I have perused the entire record including the jail remarks of the applicant. No case is made out. Hence, rejected.

(DIVYESH A. JOSHI,J) LAVKUMAR J JANI Page 1 of 1 Downloaded on : Fri Jan 19 20:46:25 IST 2024