Gujarat High Court
Haresh @ Dhamo Chagan Jogi (Paradhi) vs State Of Gujarat on 19 January, 2024
NEUTRAL CITATION
R/CR.MA/1176/2024 ORDER DATED: 19/01/2024
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO.
1176 of 2024
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HARESH @ DHAMO CHAGAN JOGI (PARADHI)
Versus
STATE OF GUJARAT
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Appearance:
THROUGH JAIL for the Applicant(s) No. 1
for the Respondent(s) No. 2
MS JIRGA JHAVERI, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE DIVYESH A. JOSHI
Date : 19/01/2024
ORAL ORDER
This application is filed by the applicant through jail seeking temporary bail on the ground mentioned in the memo of the application. I have perused the entire record including the jail remarks of the applicant. No case is made out. Hence, rejected.
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