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[Cites 0, Cited by 0] [Section 358(3)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(3)(n) in The Chhattisgarh Municipalities Act, 1961

(n)the position, materials and methods of construction of hearths, smoke escapes, chimneys, staircases, latrines, drains and cesspools;