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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2) in The Rajasthan Administrative Service Rules, 1954

(2)The Selection Committee set up in accordance with rule 28(7) of these Rules shall consider the names placed before it under sub-rule (1) interviewing such of the candidates as it deems necessary and recommend the names of such of these officers, if any, are are, in their opinion suitable for appointment to the Service. The names shall be arranged in the order of preference for appointment to the Service.