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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(g) in The Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000

(g)fails to make investment in the infrastructure or social sector specified under sub-section (1-A) of section 27-D of the Act, may be suspended for a class or classes of insurance business for such period as may be specified by the Authority by an order: