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Madhya Pradesh High Court

M/S Transstroy Bhopal Biaro Tollways ... vs Madhya Pradesh Road Development ... on 25 July, 2017

                                AC-38-2017
     (M/S TRANSSTROY BHOPAL BIARO TOLLWAYS PVT. LTD. Vs MADHYA PRADESH ROAD
                          DEVELOPMENT CORPORATION)


25-07-2017

      Shri Naman Nagrath, learned Sr. Counsel with Shri Jubin
Prasad, learned counsel for the petitioner.
      Heard.
      Issue notice to the respondents on payment of process fee

within seven days.

The question of maintainability of this petition will remain open.

(SUJOY PAUL) JUDGE P/