Madhya Pradesh High Court
M/S Transstroy Bhopal Biaro Tollways ... vs Madhya Pradesh Road Development ... on 25 July, 2017
AC-38-2017
(M/S TRANSSTROY BHOPAL BIARO TOLLWAYS PVT. LTD. Vs MADHYA PRADESH ROAD
DEVELOPMENT CORPORATION)
25-07-2017
Shri Naman Nagrath, learned Sr. Counsel with Shri Jubin
Prasad, learned counsel for the petitioner.
Heard.
Issue notice to the respondents on payment of process fee
within seven days.
The question of maintainability of this petition will remain open.
(SUJOY PAUL) JUDGE P/