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State of Telangana - Section

Section 6 in Telangana Self Help Groups (SHG) Women Co-Contributory Pension Act, 2009

6. Benefit of Pension.

- A subscriber who attains the retirement age and fulfilled the prescribed conditions shall be entitled to receive a monthly pension. Other than the minimum monthly pension prescribed by the Government, there is neither any implicit nor explicit assurance of returns on investment of subscriber contributions or the Government co-contributions.Chapter - IV Duties, Powers and Functions of the Nodal Implementation Agency.