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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(7) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(7)to ensure submission of the annual accounts of the University together with the balance-sheet, to the State Government in accordance with the provisions contained in sub-section (2) of section 55.