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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(5) in Information Assistant, Class III, Competitive Examination Rules, 2015

(5)The Board shall also recommend the names of successful candidates belonging to the Schedule Castes, Schedule Tribes, Socially and Educationally Backward Classes, women and Ex-servicemen to the extent of the number of vacancies reserved for such categories.