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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(3)(e) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(e)an approximate statement of the capital proposed to be expended in connection with the utility and such other particulars as the Commission may require;