Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B(1)] [Section 5B] [Entire Act] State of Madhya Pradesh - Subsection Section 5B(1)(f) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936 (f)contravened any other provisions of this Act or the rules made thereunder or any order or direction issued under any such provision: