Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 403] [Entire Act] Union of India - Subsection Section 403(1) in The Income Tax Act, 2025 (1)Advance tax shall be payable during any Financial year in respect of the current income of the assessee, as per the provisions of this Part.
