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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(5) in The Assam Agricultural Farming Corporation Rules, 1973

(5)Until such time any member of the deceased joins the Corporation the Corporation shall manage the land or property allowed for the use of the deceased member directly or may allow the wife or husband, as the case may be, of the deceased to manage the same.