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[Cites 0, Cited by 1] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(1) in The Representation of the People Act, 1951

(1)Subject to the provisions contained in Chapter IVA relating to the stay of operation of an order of the High Court under section 98 or section 99, every such order shall take effect as soon as it is pronounced by the High Court.