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Himachal Pradesh High Court

Essjay Ericsson Pvt. Ltd. vs . Sh. Jitender Singh And Another on 6 April, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Essjay Ericsson Pvt. Ltd. vs. sh. Jitender Singh and another .

CMPMO No. 141 of 2023 06.04.2023 Present: Mr. Ajay Singh, Advocate vice Mr. Rajesh Kumar Parmar, Advocate for the petitioner.

As request has been made on behalf of the petitioner, list after one week.

(Ajay Mohan Goel) Judge April 06, 2023 (narender) ::: Downloaded on - 06/04/2023 20:35:03 :::CIS