Himachal Pradesh High Court
Gurpreet Singh vs . Sherwano & Ors. on 20 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
.
Gurpreet Singh vs. Sherwano & Ors.
FAO No. 91 of 2023 20.7.2023 Present: Mr. Harish Kumar Verma, Advocate, vice Mr. M.L. Sharma, Advocate, for the appellant.
Respondent No. 1 is ex parte vide order dated 28.6.2023.
None for respondents No. 2 to 5.
Mr. Abhishek Verma, Advocate, vice Mr. Jagdish Thakur, Advocate, for respondent No. 6.
Appropriate steps for representation of minor respondents No. 2 to 5 have not been taken. Be taken within four weeks.
List for consideration after four weeks.
( Vivek Singh Thakur ) Judge July 20, 2023 (vs) ::: Downloaded on - 20/07/2023 21:05:04 :::CIS