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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2) in The Sikh Gurdwaras Board Election Rules, 1959

(2)The presiding officer shall prepare a result sheet in form X in respect of all ballot-papers taken out of the ballot-boxes :Provided that in a constituency having a reserved seat separate result sheets shall be maintained for the non-reserved seat and the reserved seat.