Himachal Pradesh High Court
Sheila Kumari Singh vs . State Of H.P. & Others on 13 April, 2023
Author: Virender Singh
Bench: Virender Singh
Sheila Kumari Singh vs. State of H.P. & others Civil Revision No.59 of 2023 .
13.04.2023 Present: Mr. Sanjay Kumar, Advocate, for the petitioner.
Mr. B.C. Verma, Additional Advocate General and Mr.Gautam Sood, Deputy Advocate General, for the respondents.
List before another Bench.
r to ( Virender Singh)
Judge
April 13, 2023
(vt)
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