Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(2)(i) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(i)As soon as cane is supplied to a factory, the occupier of such factory shall be liable to pay the price of cane as supplied.