Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 236] [Entire Act]

State of Uttar Pradesh - Subsection

Section 236(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)to (4) [x x x] [Sub-sections 2, 3 and 4 deleted by U.P. Act No. 9 of 1994.].