Bombay High Court
Pr.Commissioner Of Income Tax-10 vs Parle Products Pvt Ltd on 1 March, 2019
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 1st March, 2019
CALLED OUT FOR REJECTION :
49. ITXAL/2262/2018 ) None present for the Appellants.
)
53. ITXAL/2274/2018 ) P.C.: Appellants and/or their Advocate to
) remove office objections on the Appeal and
54. ITXAL/2282/2018 ) to get the same numbered and/or registered
) on or before 22.03.2019, failing Appeal to
85. ITXAL/2381/2018 ) stand rejected under 986 of O.S. Rule for
) non-compliance of office objections.
91. ITXAL/2397/2018 )
)
92. ITXAL/2399/2018 )
)
93. ITXAL/2402/2018 )
55. ITXAL/2287/2018 ) Mr. Vijay Kumbhar, Clerk, i/b. Akhileshwar
) Sharma, Advocate for the Appellants.
57. ITXAL/2289/2018 )
) P.C.: Appellants and/or their Advocate to
59. ITXAL/2298/2018 ) remove office objections on the Appeal and
) to get the same numbered and/or registered
60. ITXAL/2306/2018 ) on or before 29.03.2019, failing Appeal to
) stand rejected under 986 of O.S. Rule for
97. ITXAL/2407/2018 ) non-compliance of office objections.
)
98. ITXAL/2408/2018 )
)
99. ITXAL/2409/2018 )
)
100. ITXAL/2410/2018 )
01-03-2019Prothonotary and Senior Master ::: Uploaded on - 05/03/2019 ::: Downloaded on - 12/03/2019 22:55:31 :::