Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1135 in Police Regulations, Bengal , 1943 1135. No deviation of rules regarding charge of cash and accounts to be allowed without Inspector-Generals orders. - No deviation from regulations 1133 and 1134 shall be allowed without the written permission of the Inspector-General.
