Supreme Court - Daily Orders
Prof. Dwijendra Kumar Gupta vs Union Of India on 13 November, 2017
Bench: Arun Mishra, L. Nageswara Rao
ITEM NO.11 COURT NO.10 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30289/2017
(Arising out of impugned final judgment and order dated 31-05-2017
in WA No. 16582/2017 passed by the High Court of Judicature at
Allahabad)
PROF. DWIJENDRA KUMAR GUPTA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.114852/2017-CONDONATION OF DELAY IN FILING and IA
No.114853/2017-CONDONATION OF DELAY IN REFILING)
Date : 13-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Dr.Vinod Tewari, Adv.
Mr.Satyam Pandey, Adv.
Mr.Vinay Rai, Adv.
Mr.R.C.Shukla, Adv.
Mr.Pramod Tewari, Adv.
Mr.Manindra Dubey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks to withdraw this special leave petition and wants to approach the respondent authority with regard to his suspension.
Without commenting on the aforesaid prayer, that statement is recorded and the special leave petition is dismissed as withdrawn.
Signature Not Verified (Ashok Raj Singh) (Jagdish Chander) Digitally signed by ASHWANI KUMAR Date: 2017.11.15 Court Master Court Master 16:51:22 IST Reason: