Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 59 in Kerala Agricultural University Act, 1971

59. Taking over of the Rural Institute, Tavanur.

- The University may, subject to such terms and conditions as may be agreed upon by the Government, the University and the Rural Institute, Tavanur, take over that institute and thereupon such institute shall be maintained by the University as a consistent unit subject to those conditions.