Supreme Court - Daily Orders
Kalvakuntla Kavitha vs Directorate Of Enforcement on 27 March, 2023
Bench: Ajay Rastogi, Bela M. Trivedi
ITEM NO.36 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 103/2023
KALVAKUNTLA KAVITHA Petitioner(s)
VERSUS
DIRECTORATE OF ENFORCEMENT Respondent(s)
(FOR ADMISSION and IA No.52905/2023-STAY APPLICATION )
Date : 27-03-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Ms. Vandana Sehgal, AOR
Mr. Arveen Sekhon, Adv.
Mr. Rishi Sehgal, Adv.
Mr. Mohith Rao, Adv.
Ms. Aparajita Jamaal, Adv.
Mr. Adit Pujari, Adv.
Mr. Varun Varma, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Raktim Gogoi, Adv.
Mr. Vikram Chaudhary, Sr. Adv.
Mr. Raktim Gogoi, Adv.
Mr. Rishi Seghal, Adv.
Mr. Kartikeya Singh, Adv.
Mr. S. Vinod, Adv.
Mr. Shivam Pal Sharma, Adv.
Ms. Jigyasa Sharma, Adv.
Ms. Arveen, Adv.
For Respondent(s) Mr. Tushar Mehta, Solicitor General
Mr. S.V. Raju, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Kanu Agarwal, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Annam Venkatesh, Adv.
Signature Not Verified
Mr. Uday Shetty, Adv.
Digitally signed by
Ashwani Kumar
Date: 2023.03.28
16:44:16 IST
Reason: UPON hearing the counsel the Court made the following
O R D E R
Tag along with SLP(C) Nos. 19275-19276/2018. List in the last week of April, 2023. In the meantime, the parties may file their respective brief note.
(ASHWANI KUMAR) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER