Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54C] [Entire Act] State of Rajasthan - Subsection Section 54C(1) in The Jaipur Development Authority Act, 1982 (1)Every transfer of land under Section 54 or Section 54B shall be either on free hold basis or on lease hold basis.
