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State of Uttar Pradesh - Section

Section 27G in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

27G.

[Section 17A]. - (1) An application for the renewal of an annuity roll under Rule 27-E shall be made by the Roll-holder to the Treasury Officer, showing the reasons for renewal and containing the particulars of the roll required for renewal, and the period and date up to which payments have been drawn by him. In cases falling under clauses (a) and (b) of Rule 27-E, the original roll shall be attached to the application.
(2)In case a roll has been lost or stolen, the holder shall report the loss to the police and attach a copy of the report made by him with his application for issue of a duplicate annuity' roll.