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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(a) in The Department of Information Technology Ministry Of Communications and Informationtechnology, Controller of Certifying Authorities, Gazetted and Non-Gazetted Posts Recruitment Rules, 2009

(a)who has entered into or contracted a marriage with a person having a spouse living, or