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Supreme Court - Daily Orders

M/S Kishan Chand Ganesh Dass V.K & Co. vs Ut Chandigarh on 25 April, 2014

2ITEM NO.23                          COURT NO.10           SECTION IVB


              S U P R E M E          C O U R T   O F    I N D I A
                                  RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                                   CC 3653/2014

(From the judgement and order dated 19/09/2013 in CWP No.17038/1991,
of The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)

M/S KISHAN CHAND GANESH DASS V.K & CO.                     Petitioner(s)

                        VERSUS

UT CHANDIGARH & ORS                               Respondent(s)
With I.A. 1 (appln(s) for c/delay in filing SLP and office report )

Date: 25/04/2014         This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
          HON’BLE MR. JUSTICE R.K. AGRAWAL

For Petitioner(s)
                                 Mr. Mukul Rohatgi, Sr. Adv.
                                 Mr. Sumit Goel, Adv.
                                 Ms. Devanshi Popat, Adv.
                                 Ms. Anubha Gupta, Adv.
                                 Mr. Shashank Bhansal, Adv.
                                 M/S. Parekh & Co.,Adv.

For Respondent(s)


              UPON hearing counsel the Court made the following
                                  O R D E R

Delay condoned.

The special leave petition is dismissed.

[ Neeta ] [ Usha Sharma] Sr. P.A. Court Master