Supreme Court - Daily Orders
M/S Kishan Chand Ganesh Dass V.K & Co. vs Ut Chandigarh on 25 April, 2014
2ITEM NO.23 COURT NO.10 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 3653/2014
(From the judgement and order dated 19/09/2013 in CWP No.17038/1991,
of The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
M/S KISHAN CHAND GANESH DASS V.K & CO. Petitioner(s)
VERSUS
UT CHANDIGARH & ORS Respondent(s)
With I.A. 1 (appln(s) for c/delay in filing SLP and office report )
Date: 25/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Sumit Goel, Adv.
Ms. Devanshi Popat, Adv.
Ms. Anubha Gupta, Adv.
Mr. Shashank Bhansal, Adv.
M/S. Parekh & Co.,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[ Neeta ] [ Usha Sharma] Sr. P.A. Court Master