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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(1)(c) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(c)does not within the time specified in such order or agreement, as the case may be, complete the tramway system and open it for public traffic, or