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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(8)(iv) in The Goa Entertainment Tax Act, 1964

(iv)any payment made by a person who having been admitted to one part of a place of entertainment is subsequently admitted to another part thereof for admission to which a payment involving tax or more tax is required;