National Green Tribunal
Dcm Shriram Limited vs National Biodiversity Authority on 1 April, 2022
Bench: K Ramakrishnan, K. Satyagopal
Item No.20 to 22:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Appeal No. 61 of 2021 (SZ)
With
Appeal No. 62 of 2021 (SZ)
With
Appeal No. 63 of 2021 (SZ)
IN THE MATTER OF
DCM Shriram Limited, New Delhi
...Appellant (s)
Versus
The National Biodiversity Authority,
Rep. by its Member Secretary,
Chennai.
....Respondent(s)
Date of hearing: 01.04.2022.
CORAM:
HON'BLE Mr. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Appellant(s): Mr. Aravindhaswamy represented
Mr. T. Sai Krishnan and
Mr. Adarsh Ramanujan.
For Respondent(s): Mr. Shankar Vignesh represented
Mr. M.R. Gokul Krishnan for R1.
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ORDER
1. The above cases have been posted to today for hearing.
2. Mr. Aravindhaswamy who represented the learned counsel appearing for the appellant submitted that they have engaged Mr. Adarsh Ramanujan who proposed to appear along with Mr. T. Sai Krishnan and he wanted some time to argue the matter.
3. Mr. Shankar Vignesh who represented Mr. M.R. Gokul Krishnan, the learned counsel appearing for the 4th Respondent also wanted some more time to argue the matter.
4. The common question involved in these cases is whether the activity of the appellant attracts the provisions of the Biological Diversity Act, 2002 or not.
5. Considering the new engagement of counsel by the appellant, we feel that some accommodation can be granted to them and parties are directed to get ready with the matter on 19.04.2022 for hearing.
6. For hearing, post on 19.04.2022.
Sd/-
Justice K. Ramakrishnan, JM Sd/-
Dr. Satyagopal Korlapati, EM Appeal No.61/2021 (SZ) Appeal No.62/2021 (SZ) Appeal No.63/2021 (SZ), 01st April 2022. Mn.
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