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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(a) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(a)Undertake appropriate measures to facilitate generation of revenue surplus, contain BCR and reduce fiscal deficit in a phased manner and thereafter build up adequate surplus revenue and to utilise the same for the purpose of discharging the liabilities or for developmental expenditures;